Kerala High Court
Kakkottakath Puthiya Purayil Komachi ... vs Cherukunnontakath Hamsa(Died. Lr'S ... on 7 November, 2024
Author: Anil K.Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Thursday, the 7th day of November 2024 / 16th Karthika, 1946
RCREV. NO. 209 OF 2024
RCA 32/2023 OF THE RENT CONTROL APPELLATE AUTHORITY(ADDITIONAL DISTRICT COURT-
IV), THALASSERY
RCP 38/2018 OF THE RENT CONTROL COURT (MUNSIFF), TALIPARAMBA
REVISION PETITIONER(S)/APPELLANTS/RESPONDENTS:
1. KAKKOTTAKATH PUTHIYA PURAYIL KOMACHI SHAKKEER ALI AGED 43 YEARS S/O.
PALLAKKAN UMMER HAJI, FATHIMA MANZIL, 7TH MILE, THALAIPARAMBA
AMSOM,KUTTIKKOL DESOM, TALIPARAMBA TALUK, POST KUTTIKKOL,KANNUR
DISTRICT, PIN - 670562
2. KAKKOTTAKATH PUTHIYA PURAYIL CHERIYA MOIDU AGED 47 YEARS S/O.
PALLAKKAN UMMER HAJI, FATHIMA MANZIL, 7TH MILE, THALAIPARAMBA
AMSOM,KUTTIKKOL DESOM, TALIPARAMBA TALUK, POST KUTTIKKOL,KANNUR
DISTRICT, PIN - 670562
3. KAKKOTTAKATH PUTHIYA PURAYIL FATHIMABI, AGED 66 YEARS W/O. PALLAKKAN
UMMER HAJI, FATHIMA MANZIL, 7TH MILE, THALAIPARAMBA AMSOM,KUTTIKKOL
DESOM, TALIPARAMBA TALUK, POST KUTTIKKOL,KANNUR DISTRICT, PIN -
670562
BY ADVS.MANAS P HAMEED,IPSITA OJAL,REBIN VINCENT GRALAN,AMALJITH,
RESPONDENT(S)/RESPONDENTS/PETITIONERS:
1. CHERUKUNNONTAKATH HAMSA S/O. AALI HAJI, AGED 72 YEARS, 7TH MILE,
THALIPARAMBA AMSOM, TRICHAMBARAM DESOM, TALIPARAMBA TALUK, POST
KUTTIKKOL, KANNUR DISTRICT, PIN - 670562(DIED)
2. CHALUPARAMBIL EZHUNGAL RUKHIYA W/O. HAMZA, AGED 62 YEARS, 7TH MILE,
THALIPARAMBA AMSOM, TRICHAMBARAM DESOM, TALIPARAMBA TALUK, POST
KUTTIKKOL, KANNUR DISTRICT, PIN - 670562
3. NASEERA M.A., DAUGHTER OF HAMSA, AGED 46 YEARS, CHALUPARAMBIL
EZHUNGAL, 7TH MILE, TALIPARAMBA AMSOM, TRICHAMBARAM DESOM,
TALIPARAMBA TALUK, POST KUTTIKKOL, PIN - 670562.(
4. AMEENA M.A. DAUGHTER OF HAMSA, AGED 41 YEARS, CHALUPARAMBIL
EZHUNGAL, 7TH MILE, TALIPARAMBA AMSOM, TRICHAMBARAM DESOM,
TALIPARAMBA TALUK, POST KUTTIKKOL, PIN- 670562.
5. SHAHZAD ALI , SON OF HAMSA, AGED 41 YEARS, CHALUPARAMBIL EZHUNGAL,
7TH MILE, TALIPARAMBA AMSOM, TRICHAMBARAM DESOM, TALIPARAMBA TALUK,
POST KUTTIKKOL, PIN- 670562
6. SHAHANANA, DAUGHTER OF HAMSA, AGED 37 YEARS, CHALUPARAMBIL EZHUNGAL,
7TH MILE, TALIPARAMBA AMSOM, TRICHAMBARAM DESOM, TALIPARAMBA TALUK,
POST KUTTIKKOL,PIN - 670562
7. SHAHANA HAMZA , DAUGHTER OF HAMSA, AGED 30 YEARS, CHALUPARAMBIL
EZHUNGAL, 7TH MILE, TALIPARAMBA AMSOM, TRICHAMBARAM DESOM,
TALIPARAMBA TALUK, POST KUTTIKKOL,PIN - 670562 ( ( *( LEGAL
REPRESENTATIVES OF IST RESPONDENT IMPLEADED AS ADDITIONAL
RESPONDENTS 3 TO 7 AS PER ORDER DATED 07.11.2024 IN IA No.4/2024) )
BY ADV R SURENDRAN- ADDL. R2 ,R 3 TO R7
This Rent control revision having come up for orders on 07.11.2024,
the court on the same day passed the following:
ANIL K. NARENDRAN & MURALEEKRISHNA S., JJ.
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R.C.Rev.No.209 of 2024
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Dated this the 7th day of November, 2024
ORDER
Anil K. Narendran I.A.No.4 of 2024 This is an application filed by the petitioners, seeking an order to implead the legal representatives of the deceased 1st respondent as additional respondents 3 to 7.
2. Adv.R.Surendran, the learned counsel enters appearance for the additional respondents sought to be impleaded.
3. Heard the learned counsel on both sides.
4. I.A allowed as prayed for.
5. The status of the 1st respondent shall be shown appropriately.
Registry to carry out necessary corrections in the cause title. R.C.Rev Interim order is extended by one month. List on 25.11.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
MURALEEKRISHNA S., JUDGE Mms 07-11-2024 /True Copy/ Assistant Registrar