Section 14(2)(iii) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(iii)whether the procedure laid down in regulation 10 and regulation 11 or regulation 12 shall be followed in the proceeding.

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