Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Arunachal Pradesh - Subsection Section 17(5) in Arunachal Pradesh University Act, 2012 (5)Twelve members shall form the quoram of the meeting of the Court : Provided that no such quoram shall be required at a Convocation.
