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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2) in Chhattisgarh Winery Rules, 2013

(2)Chemical analysis as mentioned below shall be carried out in the laboratory established within the licensed premises : -
(i)The base, water, finings, colouring and flavouring agents, spirit must be tested before they are used in the manufacture of wine.
(ii)Every batch of manufactured wine, before it is transferred to storage vats, must be tested.
(iii)Samples may be drawn form worts or spirit at any stage and tested.