Calcutta High Court
Tanfac Commodities Ltd. & Anr vs Registrar Of Companies on 10 February, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 852 of 2004
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
TANFAC COMMODITIES LTD. & ANR.
Versus
REGISTRAR OF COMPANIES
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 10th February, 2016.
The Court: None appears for the parties even in the second call. WP No.852 of 2004 is dismissed for default. Interim orders, if any, stand vacated.
(DEBANGSU BASAK, J.) dg2