Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(5) in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005 (5)All meetings of the Committee shall be held at the office premises of the Commission at Chandigarh, unless the Commission otherwise notifies.
