Telangana High Court
Chinnaboina Shankar Amberpet Shankar vs State Of Telangana on 22 March, 2021
Author: K. Lakshman
Bench: K. Lakshman
THE HONOURABLE SRI JUSTICE K. LAKSHMAN
CRIMINAL PETITION No.2238 OF 2021
ORDER:
Learned Public Prosecutor on instructions would submit that the Police have completed investigation and filed charge sheet and the same is taken on file vide C.C.No.7066 of 2019.
In view of the said submission, this Criminal Petition is closed granting liberty to the petitioner herein to challenge the said CC, if so advised.
Miscellaneous Petitions, pending if any, shall also stand closed.
__________________ K. LAKSHMAN, J Date: 22.03.2021 dv