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Telangana High Court

Chinnaboina Shankar Amberpet Shankar vs State Of Telangana on 22 March, 2021

Author: K. Lakshman

Bench: K. Lakshman

     THE HONOURABLE SRI JUSTICE K. LAKSHMAN

          CRIMINAL PETITION No.2238 OF 2021

ORDER:

Learned Public Prosecutor on instructions would submit that the Police have completed investigation and filed charge sheet and the same is taken on file vide C.C.No.7066 of 2019.

In view of the said submission, this Criminal Petition is closed granting liberty to the petitioner herein to challenge the said CC, if so advised.

Miscellaneous Petitions, pending if any, shall also stand closed.

__________________ K. LAKSHMAN, J Date: 22.03.2021 dv