Himachal Pradesh High Court
State Of H.P. & Anr. vs . Jsw Energy Ltd. & Anr. on 18 April, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. & Anr. Vs. JSW Energy Ltd. & Anr.
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LPA No.358, 359 of 2012 and 78 of 2013 a/w CWP Nos.7679, 10168,10169, 10347 to 10349, 10356, 10400, 10481, 10851 of 2012, 3034, 3386 of 2013, 1405 of 2014, 1403 of 2016 and 386 of 2017 LPA No.358 of 2012 18.04.2022 Present: Mr. Ashwani K. Sharma, Additional Advocate General, for the appellant/State.
Mr. Sunil Mohan Goel, Advocate, for the respondent.
LPA No.359 of 2012 Mr. Ashwani K. Sharma, Additional Advocate General, for the appellant/State.
Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for the respondent.
LPA No.78 of 2013.
Mr. Ashwani K. Sharma, Additional Advocate General, for the appellant/State.
Mr. Ram Lal Verma, Advocate, for the respondent.
CWP Nos.7679, 10168 & 10169 of 2012 Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for the petitioner(s).
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
CWPs No.10347,10349, 10356, 10400, 10481 and 10851 of 2012 Mr. Sunil Mohan Goel, Mr. Ambesh Sharma, Mr. Ashish Jamalta, Mr. Raman Jamalta, Advocates, for the petitioner(s).
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
CWP No.10348 of 2012Mr. K.D. Shreedhar, Sr. Advocate with Mr. Tara Singh Chauhan, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
::: Downloaded on - 19/04/2022 20:05:36 :::CIS CWP No.3034 of 2013Mr. Surinder Saklani, Advocate, for the petitioner.
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Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
CWPs No.3386 of 2013 & 1405 of 2014 Ms. Shalini Thakur, Advocate, for the petitioner(s).
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
Ms. Suman Thakur, Advocate, for the applicants in CWP No.1405 of 2014.
CWP No.1403 of 2016Mr. Aman Sood, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
CWP No.386 of 2017Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment.
As requested, list after two weeks.
( Sabina )
Judge
( Satyen Vaidya )
April 18, 2022 Judge
(Yashwant)
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