Andhra Pradesh High Court - Amravati
B Venkata Ramana vs The State Of Andhra Pradesh on 8 January, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
IN THE HEGH COURT OF ANOHRA PRADESH: AT AMARA (special Original Jurisdiction} MONDAY, ous EIGHTH DAY an JANUARY TWO TH ISAND # AND TWENTY FOUR (PRESENT: ay TRE HONOURASLE DHIRAJ SINGH THAKUR, CHIEF JU IRR AND QQ THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO SS WRIT PETITION Nos: 29133, 30213, 30273, 20297, 3O7OQ0, 31864, 39224, 33972 OF 2023 WRIT PETITION NO: £9733 OF 2023 Fetweer 3. PV Chandra Sekhara Reddy, wo. LV. Subba Reddy, Aged about 54 Years, Oca. Junior Lecturer in Sericullure, Government Junior College, Cumburn, Prakasam Oistrict. Po Venganna, Sfo. P. Krishna Murthy, Aged about 54 years, Ooo Junior Lecturer in Sericulture, Government Juror College, Nandikotkur, Nandyal iNstrict. ae & SS. Vijaya Vani, Wie. P "Yenganna, Aged about 53 years, Oceluniar Lecturer in Sericulture, Government Junior Callege, Nandi 'cot, Nandyal District. 4 YM Rama Krishna, Slo YV. Subramanya am, Aged about 5S? years, Qeowunior Lecturer in Computer Sclenoe & Engineering (0 (OSE) Governrmant Yocational Junior College, B.Camp, Kurnool, §. N.Krishna Mohan, S/o. No Venkata Subbaiah, Aged about 57 years, Ooo Junior Lectu ner in Clectramics Engineering Technician (EET) Government Vocational Junior Coflegs, B.Camp, Kurnool. NVijaya Sekhar, S/o. N.Ani jarieyulu, Aged aboul 54 years, Goodunior Lecturer in Commerce (Offices As sistaniship} Government Vocational Junior College, B.Carmp, ee ?. T.Krupakar, S/o. T.Qwami Das, Aged about 87 years, Ocovunior Lecturer in ELT. Government Jury uOY, alee ; 'Kun noo! District, $, Reayachand oe. Glo. B. Venkata Subbaiah, Aged about 86 years, Occ.lunior Lacturer in Se culture, Government Junior College, Tanakallu, Sc oatyasal District, & N.Nallanna, So. NP. Hanumappa, Aged about 58 years, Coccdunior Lecturer in EET, Government Junior Collage, Alur, Rurnoc! District. 10.M. Vaddi Kasule Naklu, So. M.Rammapps, Aged about 85 years, OcoiJurior Lecturer in Sericullure Government Junior College for Girls, Madanapalli Annamayya Olstrict. TWN .Ramulu, S/o. N.Ghalapathi, Aged about 58 years, OcowJunier Lecturer in TYDEAT) riting and Shorthand (0.4. Group}, Government Junior College, Pamikil, Anarntapurarn District ta.G.Ramanjaneya Prasad, S/o. G.Reddapps, Aged about 54 years, OQeeJdunior Lecturer jn Sericuliure PVO, Government Junior College, Vayalnadu, Annamayya Oistrict he : mor + Junior cUdunior = me ES fas Xo yy ' 2 Tat Uray 4 years, g, < 2] about 54 ye x years, Qeo wh 3 oo Nae uv Gj G ri ed about 3 pes ¥ "NS YF Ke ul Oo years. > H mi we ~ ao abr Hy mo Junfer 3 Distr s Let 2 a about 4 eering, Ne a3 " wy : . @ x ~ HN amatour, 5 Sued sf i ya OVE G » & EE <t cpteyents} UCT HOG 3 oe x rg % Arician Government Vecational Junior & ~ as % . cverment Junior Collec 7 We Mege, Ohi _ it SE Medical Lak Techricien oa appa, Car ae i. wy Go} x o ay Government dunic ed t rant $ lage Saha A: ot s wren? Jurnor C te A Hanus ry 6 anical 5 e s H lechanical Mac f A TRE SHUP, Lecturer in } a "lectronins E Ang ®, Gov Sampath Rurnar, Bw 'fe i 6 t ry ir H Kurtiar, &¥o. in & * Me y Lectures ¥ H Ravi : ©, Ne 2 ain, Anantapur | rer in Gornme: Hy roudty APSr % ry OLA, e u ecturer gy wi ~" Ooeodunior Lectures i Lecturer in Anantapur, mS i t Lect Lect Taclo Ne we t 4: ~ 3 Shi lo, M ~ WAS, Petitioners va Shankerappa, Aged abcut Ose disor Le AND OP, A i, Gunt y g Se 3 acretary fo suuidings, Vala z & Brad ' A parimenal Secrets Mw N % Le Se Ss rely: OS =) wet Sp nk ms "a ig _ 4 ee & 0 a "5 Represented by is Principal Secretary, Sc ducati ion, § SCY neta? iat Be vitdines. Velagal mudi, Guntur, 4. The Commissioner of intermediate Education, Ts acepall, Guntur District. S. Regional Joint Girecter, Gurfur, Guntur District, G Regional Joint Director, Kadapa, Kadapa District, Responionis Petition under Article 228 of the Conetitullan of india is filed praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased ta issue a Writ or direction more particularly in the nature of Wet of Cerficrarl, call ng for all connected records including the impugned provi gions of Section 3 Sub-Seniion 3} of Andhra Pradesh Regularization of Services of Contract Emmoyees, Act 30 of G23 so far as exciting the Part Time dunior Lecturars (Vocational ivPatiioners for reguiat zation and also the G.O.Ms Noa f14, Finance Department, dated 23.10.2023 SO far as in not extending the benefit of regular igalian in respect of contract Juntar Lecturers only and in denying the regularization fo the Petitioners who are Fart Time Junior Lecturers (Vocations) as egal, immroper, unjust, arbitrary, no rational and vialation. of Articles 14 and 16 of the Constitution of India and further direct the Respondents No.1 ta 6 fo requiarize the services of the Part Time Junior Lecturers briar io the Junior Lecturers appointed on contract basis with afl consequential benefits including pay scales, Seni orfty and other amoluments efc... iA NO: 2 OF 2023 Palillon under Section 151 CPC is fled « praying that in the clrcumstances stated in the affidavit filed in support of the writ petition, the High Gourt may be Meased fo dyect the Respondents No.1 ip 6 ip raguiarize the services of the Patiioners as Part Time Junior Lecturer (Vocational) as was done in case af regularization of the contract teachers, forthwith, pending disposal of the Writ Petition No. 28133 of 2023, on the file of the Hi igh Court. IA NO: 3 OF 2023 Patifion under Section 151 CPC is fled praying that in the circurnetances stated in the affidavit fled in support of the writ pefition, the High Court may be pleased fo direct the Responde nis No.1 fo 6 not to fl up the regular vacancies in which the Petitioners are working as Part-Time Lecturers for fhe last more than eG years, forthwith, pending disposal of fhe Writ Patiion No. 26433 of 2023, on the Tie of the High Court. iA NO: 4 OF 2022 Patton under Section 191 CPC is fled praying that i fhe circumstances stalad in the affidavit fled in suppart of the writ petiian, the High Court may be picased fo direct the respondents No.2 to 6 fo raguiarize the services of the pettioner/partime iecturars on par with the contract fecturers worki ing in the education depsrimant by applying circular Memo Ne. 2O9S702/FINOI- HROPDPP(OCEVS82/2023, dated 13-12-2093 in the petitioners also, pending disposal of the Writ Pafitian No. 28448 of 2023, on the file of the Hi igh Court. iA NO> § OF 2023 Petition under Sectian stated in the aficdlavit fied ie ¢ Sut pigased fo suspend the operation: HROPDPPIOCENV82 2083 dated issued by y the even ony pen an the fle of the Hi figh curt, } thal in the cireumstances Hon, the High Court may be memo No. S0O07CR/FINO4. heraia 2023, > pan CORSGQGuUanAal prabeadh rc Bk 4 3 of fhe Writ Pelion No. 24133 iMgs t of - The petition coming on for hearine erusing the Petition and the a ~ iM, ; affidavit Hed in support thereoi and 4 Jan | Nes the arguments of SRE RORAGHU MEER Advocate for the Pefifioners, GFF ices | for Raspondant Nes r Services Hi for Resnone an Nos.3, 8 & §, Sint Santht mManding Counsel for Respondent No.4. vate De WRIT PETITION NO: 30212 OF 2023 Between: 1. 8 Venkata Ramana, S/o B. Sany fasayya, Aged 58 years, Junior Lecturer, Govt Junior College, Shs semunipainam, Rf Na.t&12-88 Nookalamma Temple Street, Sheemunipainam Visakhapatnam D if Hetrick. = MV. Satyanarayana, Sfo M, Rao, Aged §5 cturer, N Payakaraapeta, Rie O.NGLS-. 13-4 ISA, Fathabarar Street, Kobbari As sola, Tura, Kakinada District, %. 7. Appatangidu, Sio Late T. Pydithalll, Agee 55 dunior College, Ghodavararn, Rio Do 318681, "Bal Chodavaram Vilage, Anakapalll District. 4. J. Bala Krishna Raddy, Sio " Narayana Reddy, Aged S85 years, Junior Lec sturer, Govt Junior College, Vo Madugula, Rio DNe S34 SISTENVAS Enclave, Maddiagalem, Visakhapatnam. bp. Koteswars Rac, Sfo D. Chinnarn Naidu. Aged 58 years. Junior Lecturer, Gevi Junior College, Shodavaram, Ric D.No.1&-152, Rotaveechi, Chodavaram Village, Anekapalll District, S. Ch. Bhanoli Ran, Sfo Ch. Madhusudana Raa. Aged &5 years. Junior Lecturer, Govt. Vocational Junior Cell lege Visakhapatr m, Rio DNo.8-2/20. Fiat Na.405, Vasavi Enclave, Bak Kkannapalem, : Mart, Vi isakhapatnan, '. Vl Saroja, Wio S. Mohan Kumar Raju, Aged SS years, Junior Lecturer, Govt. Junior College, Bheamunipsinarn Rio D.No 1438. -3, Subhash Sireat, Bheemunipatna 1, Visakhanainam District. 8. 8. Govinda Raa, Sfa B. Akku Nai au, Aged SS years. Junior Lecturer, Govt. Junior Gallege, Anakapall, Rfo 7 ummisapall Gate Jagannadham Layout, Gop. : Sivalayarn, Kothavalasa Vizi lanagaram istric' 3. KO Raja Rao, Sfo Nooka Naidu, Aged 58 years. Junior Lecturer, Govi Vocational dunior College, Visa akRapat tris am, Rig Flat No. 3d8, Sowbagya Residency, Yelamanchili, Anakaoalll Dietric AVM. Jaya Rao, Sfo V. Satyan LAPaYAaNa, Aged 35 years, Junior Lecturer, Govt, Junior College, Anakapalll, Rio Plot No. 38. Laxminarayana Nagar Ring Road Anakapalll ai Nagar "Ce oon Loe) vith os TV. Usha Rani, Sio G. Narasinga Rao, Aged 53 years, Junior Lacturer, Govt Vocational Junior College, Visakhapainam, R/o D.No.8-584, SIG Nagar, Ravindra NagarVisakhapatnam. JRK Lakshmi Prasad, Sfo Eswara Rao Patnaik Aged 58 years. Junior Lecturer, Govt. Vocational Junior College, Visakhapatnam Rio Flat No. GF ¢ Sterling Heights, Near Seven Hills, namnagar, MI sakhapainam. JM. Srinivasa Rao, Sio M. Jagannadh, Aged $3 years, Jurtor Lecturer, Govt. Juror Collage, Rajam, R/D.NoJ2-17-1 Lakshmiqanapathi Colony, Poa! Bagh, Near Subramanyan 7 Temple, Vizianagaram. wae fw io Patitioners 1. The State of Andhra Pradesh, Rep by Principal Secretary, Hi gher Education Department, Secretariat, Velagan Hua, Amaravatt, C Gurtur District, 2. The Cammissioner of Cott legate Education, Government of Andhra Pradesh, Garudadri KK Towers, Sri Lakshmi Narasiniha Co ony, Mangalagiri i, Guntur Wistrict. 3. The Board of Intermediate Edunation, Rep. by its Secretary, R.No.4 T4iCS, end, Grd and 4th floors, Eswar Elite, Basile Sono-vision, Tadepal fsuntur District, Pincade §22501. Respondents Petition under Article 236 of the C 'onstitut fart of india is Tied praying thatin the circumstances slated In the affidavit filed therewith, the Hi igh Court may be pleased fo issue an appropriate writ, order or dirention more particulary one in the nature of writ of Certlorarl, calling for all connected records relath ng to provisions of Sub- Seotions (3) and (5) of Section 3 of the Andhra Pradesh Regwarisation of Services of Gantract Employees Act, 2033 (Act Nod of 2023) in so far as excluding the Vocational Junior Lecturers/netitioner for regularization and also 6.0.Ms No. ti4 FINSNACe Department dated 27.70.2023 In soa far as not extending the benefit oF regularization in respect of Junior Lecturers (Vocational) working on Minimum Time Scale basis and in denying the regulariration to the petitioners who are Junior Lecturers (y focational) as Hlegal, improper, unjust, arbitrary, irrational and violative of Arficiles 14, 16 and 31 of the constitution of india and further direct the respondents to reguiarise the services of the petitioners as Junior Lecturers with effect from their rial dates of appointment with all consequantia henefiis including pay scales, senioriy and other ernolumentis, etc, before considering the cases of Contract Lacturars iA NO: 2 OF 2023 Patiian under Secilan 151 CPC js fled praying that in the circumstances stated in the affidavit Aled fn support of the writ petition, the High Court may oe pleased fo slay all further proceedings of G.O.Ms. No.114, Finance Peparenent dated 27.10.2025, pending disposal of the Writ Petition No. 302413 of 2023, an the IA NO: 2 OF 2024 Peliicn under Section Stated in the affldavif fled ms § eased to suspend the Ciroula JUMOF Lecturers j nm the Junior Petition No. 302173 of 2024. on the x s fled praying thal in the ¢ ol circu astances > The petitien comin Hearing, UoON perusing ue Fetiion and the affidavit fled in su pport there nd upon hear: KUMAR BETHAPUEN Advonate far the } » & Respondent Nos.? & 2 ane SrRaja Rajeewar a Stand Respondent No.3, ~ SS a he i RYETES Hi for ing Counsel for WET PETITION NO: 30278 OF 2023 Between: yy 7. Linga Reddy, S/o. Sambi Reddy, fae BQ ane Onc. Unemployee, Rio H No.3-429 Nomeranudl Village sriapalli Mandal, Guntur District. 0. Sreanivasa Reddy, ofa. ha Reddy Age 47 Years, Goc. Unarmployes, Polepall VAN nage: & F Post QO Mandal Anstapur Uietrict. G. Suresh Bumac Sie G Rangane 33 Years, Occ. Unernployes, { untakal N andal, Anantapur District 4. J Manchara, Silo. J Nat kate, "Age 37 Years, Osc. Unem Hoyee, Rfo. Roar, 4) fetz, Krishna Hostel, S.8 University, Anat mapur DXetrict, %. R Narasimha Rao, Slo. R.Chandraigh, Age 47 Years, Ove, Unemployse, Rio. KS Agraharam Village & Past, Onitvel Mi andal, Annamayya UNstrict. & JV Rrshnaiah, Sfo. J Subbe srayudu, Age 4a Years, Geo. Unempoyes, Ric, Vanthatipalll Past, Giddavatam Mandal, Kad dgoa District L.Gal Gio Chant, Age 34 ye. Basivireddypeta Paddapucdi (M dal), hast Godavari District 8. G Mohan, Sfa Manchay, Age Se D yoare Ore . Research Scholar, Rfo 410.2, FPusapatega (Mandal), \ Vizianag aran Chistr 8. S.Rayarma, S/o Balaralu, Age 32 years, Occ . Research Scholar, Ryo 3-144, Unparapalll, Ananthapur Mandal & CHStek fet 1O.YV.Narendra Sumar, Sfo Narsaiah, . Rio 1-52, Racheria (Post, Villane, Mand: B. Prakasham District LO. Sal Rrishna, S/o Konda! Ran, Age 32 years, Ooo. Research Scholar, Ryo eid, Muppavararm (Post), J. Ponguru (Manda), Mrakasham District. 12.P Sravani Kumar, Ojo Subba Rau, Ac ge 3S years, Gee. Research Scholar, Rio Paddapatnam Post) Machiinatnaln (iviar 'daly Krishna District, 1S. Thadepalli Karthik R Wass Rao, Oce . Unemployee, Ayo 2 Pea tn ang a ie 63 a ad ao years, Oce . Rese earch Scholar Sai Ram, Gro Sr 110, SV AVIS.S, Faney, . Dhan ugudem Road, Kaikaluru, Eluru District Petitianers 1. The State of Andhra Prac Sh, Rap. by ts Principal Secretary to Gavermms ent, Finance (HR-D, PLG & Policy Depurtnent | Sevratari at Distrint, x Velsqapudi, Guntur pet 2 & 2, The Government of Andhra Pradesh, Ren. py Pr AIPA Secretary fo Gave mment, nigh Education Depart ent, Secretarial, Velagapudi, Guntur District Respondents Petition under Anicie 226 of the Canstiiution of India is fled praying thal in the ckcumstances stated in the affidavit Hed therewith, the H igh Cour may be pleased fo issue a writ order or direction especiaily one in the nature of writ of mandamus declaring that SO of 2083 (ALP. Regvianzation of Servion ar Contract S a) Section 3 of Act }is Heual and ulravires Articles 14 & 16 of the Constitution Emp! ioyees 2023) of India. b) Further declare that the Act is unworthy able as tis in confined with and runs: cortrary fo the Provisions of the Act 2 of 1594, nobwithstandin q the non oostantive clause in Section-3 of the Impuqned Act. ¢} Declare © Secton-3 of Act 30 of 2023 as if is unworkable owing fo Sub Section = Of Section-7 aa ne persun Can De said t) be appoinied on contract basis on or before 02.06.2014. In the present State of Andhra Pradesh and as no person appointed on Contract Basis can be cantinuing as 4 Cantract appainiment itself fixes the tenure. d} Praviso under Sub Section 3 of Section-3 cannot be iraated as expanding to snape of either sub section-2 of section-1 or sub section-1 of sectinn-2. @} Further de ' Section-3 o clare that "0 consequential action cari be taken in the oursuanoe of f Act 2D of 2023. seedy, ~ Further deciere that G.O.Ms.No.114 dated 24.16.2023 js aiso Hegal and arbitrary and therefore same is Hable to be set a side. iA NO: 7 OF 2023 Petition under Section 154 CFO is filed praying that in the circumstances stated in the affidavit Hed im suppart of the writ petition. the High Court may be pleaser io suspend the operation of the impugned G.O.Ms.Noii4 dated 21.10.2085, pending dispogai of the Writ Petition No.30273 of 2023, on the file of the High Court The peliion coming on for hearing, upon perusing the Petition and the alidavit fled in support thereof and upan heari ing the arguments of SRE SRINIVASA RAG MADIRAJIU Advocate for the Patifioners, GP for Servioes [ for Raspondent Not, GP for Services Hl for Respondent No.2. ¥ Padmans Sere a tees een bee ' O° CRT Se mom au Re By G8 me Bg # aes £ £RESSEQ Ss BEER ftp & BS BB .~»k ED & oa a nn oa A A 83 cmarae | Me Gy a & fn © "5 3 i 6 We Oo oO ea ws ome [a3 ct xs sees See 3) red we y a 83 neon Bed "es ceo HS iy 6 si 8 aim frome "% % x wees xn oe me SS nS = ied t 4 & OS "It SE Be oe ten, Saat jo BE 8k ~ &§ GG © B 8 BO 8 Gee. eb oS tee és Eb BRT o FEF £ © 6 & Be Bet eu Be s EE end D ty A woh Se POS me be CR : cee eR a ke ben eG By UD & Og oh 2 bo @ 2 @ 2 Bt SAGE BoB, & or Gove Lee me we Ane. nd A bs ; & "tn, hs oe. 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SO edie! d SOS OM UM BBE fp as OY OO C08 ube ot oy Beat OR age , , 8 fee an GB wm ey BS os " os <f ae Bho Oh OS AgGeEOSaE BERS x, Bo BGS Bo & See wf, , ) we BA Sone Sb Gd Oe ina rial ~ Ss & with all consequ iS » act bas Wr emoluments ats, , tyre ry $ 3 sci ot $ y che Les rily 3) r n 3 = Lee St tS, De x. a is Including pay sc ¥ N y panes w } iA NO: 2 OF 2023 Patition under Section 151 CPC is Med praying that in the circumstances Stated in the affidavit fled in support of the writ pativien. the High Court may be Dleased to direct the Respondents No.1 to 6 to ragidarize the services of the Patiioners as Part Time Jurter Lecture r (Yocationa) as was done in case of raguianization of the contract teachers. forihw ih. pending disposal of the Writ Petition No. 30397 of 2023, on the file of the High C curt iA NOLS OF 2023 Petition under Section 181 CPC is fled oraying that in the clrournstances Siated in the affidavit fled in support of F th e wnt petition, the High Court may be pleased fo direct the Respondanis No.1 fo 6 not to BE wip the eeu v (acances ir which the Petitioners are warking as Part-Time Lecturers for the fas e than SO years, forthwith, pending disposal of the Writ Petition No. 30397 of 2023. 5 in the file of the High Court. The pation coming or for Rearing, upon perusing the Petition and the afidavit filed in support thereof and Upon hearing the arguments of SRLK RAGHU VEER Advocate for the Petitioners, GP for Serv ices | for Respandent Nos. & 2, GP for Sarvices Hi for Respondent Nos.3, 5 &-8, omti.Santhi, Standing Counsel for Responient No.4 WRIT PETITION NO: 30700 OF 2023 Between: P Rajan) Kumar, Wo G. Chinna Rao, Aged about 47 years, Goo Superintendent Srade-], Office of the OCLA, Ria Mangalagiti i, Petitioner AND 1. The State of Andhra Pradesh, Represented by the Princinal Secretary, General Administration Department, Secretariat. Velagapudi, Amaravail. 2. The State of Andhra Pradesh, Represented by the Principal Secretary, Revenue (Services!) Department, Secrefariat, Velagapud, Amaravatl 3. The State of Andhra Pradesh, Represented by the Principal Secretary, Social Welfare (SW-ROR) Department, Secretariat, Val agapud), Araravat, 4. Departmental Promotion Committee, for the Ad-hoc Panne! 12023-2084, nepresented py Rs Chairman, The Chief Cammissi oner of Land Administration & Special Secretary, Andhra Pradesh, Mangalagir OF Respondents Patition under Artinie 226 of the Constitution of india } iS fled praying that in the cimumetances stated in the affidavit fled therewith, the High Court may be pleased fo issue a writ, order, or direction, more particularly, one In the nature of Wit of Mandamus deciaring/diracting {a} Rule 4 of GO.Ms.No.2, Social Welfare (SW.RORD Departrnent dated OO/0 1/8004 n 4 @ g £ ? gi ed OO4¢ oN ¥ Guash Ride 4 OLA ard Camriussions y i ¥ by ¥ P da quent % v LASER L a ~ % ayh RISER ioo€ _ ™~ ? 38 for t Y n 5 Q snot ward rare wy TOF 2023 . * iA NO that in the circumstances g ion undes Section ig $ 4 Pg > wo > be , on the b 2 o es © Peo 3 yh Court may xt oe Be me } x ye fooe Pont on ves Feros 4 OF 2023 ° * iA NO x x UuTista nce cre y th +f K WY} ay Petition under a the h x ¥ enis! promotions at in ¢t 23 fo 3 20g fer 8 r "3 packs $3 t Soap ey sot we : a, z 2 stated in the affidavit le fice z . £ 3 tithe Respon post of Deputy Colle rec nis o @f SLUVeY < Fn] ed d to di x7 eriniand 3 STETHSSIQN PHaass Ras . oo Rk Re peltdion TP ~ $ a mument a Ey OAL H ft by 4 Supp Oy S1884 QF 2633 SRLM.RUK.CHAKRAVARTHY Advocaie & Raspondent No.1 & 2, GF for Servic xg " . a np filed s. >. ae vit a Pa WRIT PETITION NO aiid Roehveen AMT Rajesh, Y y ia a Hy $ 2 ~ C e: x Q Ny g SN AG es s aharam, aa ao, Aged about. 28 years, Orc. Un OID ony, fsurugubidl, © Sadage aba, ndhra Pradesh-555463, tsavara Saikumar, S/o Gavara Srinivasa Employes, Rio D. No.t-47, 8 C) Vizayanagaram, Vizayanagaram District, A 3. G Ganesh Kumar Rai, Sfo G Ramachandra Ral, Aged about. 36 y years, Ooo. Un Employee, R/o 0. No. 5-124-4, Kadir, Ananthapur Distric!, Andhra Pradash- 515991, , 4. M Gururmurthy, S/o M Eerabommaiah, Aged et i 38 years, Qee Un Employee, R/o DB. No. 11-82 Mahanthapura: near Kadarampalll, Kundurpi Mandal, Ananthaour District, Andhra Py 'adesh E48 S. Thongolla Ramesha, Sfo T Tirmmanna., Aged about. 32 ve ars. Ooce. Un Employee, Ria 2/20 and Ward, Kogila Theta, Holagunda, MUddalamadi, Kurnool, Kurnoal District, Andhra Pradesh 518346 Petitioners AND 1. The State of Andhra Pradesh, Rep by Chief S ecratary to Gov ferment af men Pradesh, Secretariat Build ings, Velagapudi, Ainaravathi, Guntur IES ety LA adhra Py 'adash. 2. The State of Andhra Pradesh, Rep by iis Secretary to Government, Lagal and Lagisiative Affairs and Justice, Law Oepartment, Secretarial Bull ddings, Velagapudi, Amaravathi, Guntur District. Andhra Pradesh 3. The State of Andhra P Pradesh, Rep by its Princinal Secr tary, Denartment of {F & PB} Finance and Planning, Sec sretar at Buldings, Velagapucll, Respondents Petition under Article 228 of the Constitul! i of india is fled praying that in the crcumstances stated in the affidavit filed therewitt 1, the High Court may 'be neased ta issue a writ, order or direction more particular ly ¢ ane in tne nature of WRIT OF AANDAMUS Declaring th © Section 3 of Chapter of Andhra Pradesh Reguilarisation of services of Contract Employees Act 2025 (Act 30 of 2023), Dated 20.10. 2023. is Null and Vaid, Ulva vires, Uncanatitutional, without Legislative competence and vinialive of Articles 14, 18, 21 of Constitution of india and Set a aside ihe same ane aisc Ge clare the G.D.Ms No. 4 Dated. 27.10.2023 issued by the Sri respondent egal, arbitrary and set a side the same and Consequently direct the -espondents ne io rogulan i268 the services of the contract amployees pursuant to the ahove Act 30 2023 and G.O.Ms No.114, Dated. 21.10.2023. iA NG: 2 OF 2023 Petition under Section 157 CPC is filed praying that in the circumstances alaied in the affidavit fled in Support of the wrif pelifion, the High Court may be pleased ta Stay the operation of the Section 3 of the Andhra Pradesh Reguigrisaton of services of Contract Employees Act, 2023 { Act 30 of 2023}, Dated. 20.19.2023 and the G.O. Ms.Ne.{i4, Dated. 21.16.2023, pen dingy disposal of the Writ Petition No. 37884 of 2023, on the file of the High Court, affidavit flee! in EGUNTA Ade vevate for the Petitioners and GP for Services | for Respondent, MATT upon perusing the FPefitian a ar he y the arc: wrens of SRESUDHIR Of Tor hearing, ra: Pel fereo? ar upon he The petibe YY CONHn supper? th Behyvaon: 1, fe Bx Est vend "3 -OnG.Prathibha, Wo. ProfiGivic shalam, Age 39 years Work! ing as Assistant Dr Md. Touseef Ahamad, Sio. Md. Razack, Age 36 years, Working Professear, Mechanicai Gaparinent, Acharya Nagaruna Uni versity Nagar, Guntiy-S22816 OrGh. Punya Sekh nay, Gio. Ch n. Krishna Nishore, Age ° Assisiant Professor, EEE Deparrnent, Achar rya Neganuna Nagar, Guriur-Aees s10 Orch Tiumala Rac, Sio. Venkata 8 Krishna, Age 99 years, Working as Assistant Pre ofassnr, Mechanical Department, Acharya Nagatiuna University, Nagariuna Nagar, Guntur 528876 OChandra Moufi, Sin. BNesava Rao, Age 3? years Working as Assistant Professor, Civil Depariment, Acharya Nagar tsuntur-Se 2840 KSandesp Kumar, Sfo. K.Rale Prasad, Age 39 years Working as Assistant Professor, Chi Separiment, Acharya Nagarjuna University, Nagarjuna Nagar, GurturSe241¢ DrChallanya Konda, Sfo. & Subba Reddy, Age 40 years Working as Assistant Professor, C.S.E. Deparment, Ac charys Nagariuna University, Negaguna Nagar, Guntur-S82570 Or Balali Vicharanu, Svo. V Govinda Raiiu, Age 40 years Working as Assistant Professor, ©. °. =. 2 pepariment, Agha: rya Nagaduna University, Nagatuna Nagar, Guntur-£ Or Urrenadi Satish KLTAE, "Slo . U.Narasimha Rao, Age 48 years, Working as Assisiant Profess SOF, OSE. Renarment, Acharya Nagaruna Universally, Nagaruna Nagar, Guntur B2IS80 PYugandhar Reddy, S/o. P Satyanaray Assisiant Professor, C.S.E. Department, Nagarjuna Nagar, Guntur-A2e8s10 ears, WiKING as na Unversity, ana, Age 37 years, Working as scharya Nagarjuna University, ces E. apartment i Acharya Nagarjuna University, Nacarun Professor, Et ' 9398 SRE tC Nagar, Guntur 5 7 DrAkhda Jhon Jawa in. OD Sarma Jhon Age 39 years, Working as Assisiant Professor, ECE. Ospariment, Acha arya Nagariina University, Nagarjuna Nagar, Guntur 522616 -Or.P Dhana Lakshny, Wio.P Hema Sundara Rao, Age 41 years, Wearking as Assistant Professor, ECE. Oepariment, Acharys Nagarjuna Universiby, Nagatl UNA Nagar, Guntur S228 -OnCh.Dlima Sankar Woh V3.8 S.Pra Bene Age S& years, Werking as Assistant Professor EOE. De SO arime ni Acharya Nagarluna University, Nagarluna enue Csuntur-Sae2s ig Dr B.S Naga Kishore, Wo. Bhavanam Anangya Reddy, Age 3 7 years Working as Assi slant Professor, ECE. Department, Acharya Nagariuna University, Nagariuna Near, GunturSSos1d 15. Dr Lakshrrn Bhavani, Wo. K. Babu Rao, Age 37 years, Work ing as Ass stant Frofessar, ELC LE, Depart onan AB Nag Jarfuna University, Nag jarfung Nagar, Suntur-H2: 18.Drk AS. Rajasekhar, Slo. K.Gandhi, Age 40 years, Working as Assistant Professor, E.C.E. Department, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-522510 173. Padmaraina, Wo. G Babu Rajen ira Prasad, Age 48 years, Working as Assistant Professor, ELC.E. Department, Acharya Nagariuna University, Nagarjuna Nagar, Guntur-5S23s10 18. MUsha, Wis. dames, Age 38 years, Working as Assistant Professor, ECE. Department nt, Acharya Naganuna University, Nage muna Nagar, Guntur-Se2510 19. Dr Oh Ravi Kumar, S/o. Ch Ankar ma, Age 42 years, Working as Assistant Professor, EEE. Departrnant, Acharya Nagarjuna University, Nagariuna Nagar, Gurtur-S22?510 20,078. Srinivas, S/o. Viswanadam, Age 468 g years, Working as Assistant Professor, EEE. Department, Achar rya Nagaruna University, Nagariuna Nagar, Gunfur-522510 21. Dr. M.Vasavi Umamaneswarl, VWio. M.VN Puma Chandra Rao, Age 42 years, Working as Assistant Professor, EEE. Department, Acharya Nagaquna University, Nagarjuna Nagar, Guntur-S22570 22. DV Dega Rajaji, Sie. V.Ramanjaneyulu, Age 45 years, Working as Assistant Professor, EEE. Department, Acharya Nagarjuna University, AIaAiUuNa Nagar, Gunttiy-S22516 23.0rM Gopi Krishna, S'o. M.Ramana Rac, Age 43 years, Worki ing as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagarluna Nagar, Guntur 522540 24.P Narendra Mohan, S/o. P.Ohandra Moha, Age 41 years, Working as Assistant Professor, Mechanical Depariment, Acharya Naganuna Universi ty, Nagarjuna Nagar, Guntur ra2Z2570 29,8.Puma Chandra Sekhar, S/o. B.Rama Rao, Age 38 years Working as Assistant Professor, Mechanical Department, Acharya Nagariuna Universify, Nagarjuna Nagar, GunturS32510 28. K Srasdevi, Wo. Kisypal, Age 44 years, Working as Assistant Professer, Mechanical Gepartment, Acharya Nagarfuna University, Nagarjuna Nagar, tsuntur-522510 2?. OR Vieya Prakash, S/o. R.Papa Rao, Age 36 years, Working as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagarjuna Nagar, Guntir-S22si6 28. Or. T. Suseel la, Wio. T Krishna Mohan Das, Age 42 years Working as Assistant Professor, Mechanical Denariment, Acharya Nagarjuna University, Nagaruns Nagar, Gurilur-523510 29, Oy PMV, Pradeep Kumar, S/o. Lakahrni Narasimha Rao, Age 58 years, Working as Assistant Professor, Science and Humanities (Mathematics) Deparment Acharya Nagarjuna University, Nagarjuna Nagar, Gunttr-S82510 30. Dr AY, Radhika, fo. AJRama Rao. Age 47 years, Working as Assistant Professor, Science and Humanities (Mathematics) Depariment, Acharya Magariuna University, Nagatae na Nagar, Suntur-S22510 S1.DrM Ramya Prasanthi, we M Satyanarayana, Age 39 years, Working as Assistant Professor, Science and Humanities (Chemistry) Department Acharya Nagariuna Univers! ity, Nagarjuna Nagar, Guntur-522510 «.NViaya Sree, Wio.NJeeva Ratnam, Age 44 years, Worl Lveny po Xn wm Sb a Gt i Pr ie OO, Ye Ch os ch t Nagariuna Nac : S . OF M Srinivasa Reidy, Sfo. s ath arami Reddy Age 42 years, Working as eaistant P Toressor, Science a and Humariiies (Physics) Deoartnent, Acharva lagaduna University, Neganus a Nagar Guntur-B2S5 10 Dr Dont Hreddy Ravi Sank: ddy, Sfo. D.Nacireddy Age 42 years, Working as Assistant Pro reese Nagariuns Unive es es Fea Ni, BH) 53 aD wok Hee pa on wt 5591 we: pee ed 34 oy ms oe tas an tre wal ¥en. pa oo ae Crt fo ND ? ny weed. rn .OnP Ravi Sia. "P harma Raa, Age 44 years, Workin as Assistant Professor, ANU Callese of Pharmaceutical Sclenoas Acharya Naganuna at xy a a Bed Ws the pose us 3 oy took, Fond a 2 oS $3 $4 n he ws we Ge on es oy rk on nae-7 + gah hg ed OPE C3 of Pre srmaceutic *, Sunturog? DIO Say, ATER &.OrMunagala Gayatri Ramya, Wo M.Rarnesh, Age 40 years Working as 6 Assistant Professor, ANU Collese of Pharmaceutinal oclerices, Achary: Nagar una ni versity, Nagariuna Nagar, Guniur-S22510 Or Ra mepall Sujana, Wis. K Subrahmanyam, Age 43 yeere, Working as ASSIS stant ad fessor AN 'College of Pharmaceutical Sciences, Acharya Magaruna Unive hat Saat 18 Nagar, Guniuy-Ss2s1d On RE Pravall ike, . KE Prasad, Aga SA years, W forking as Assistant Professor, ANU C Collen e of Pharmaceutical Scianoes, Acharya Nagariuna Ur versity, Nagaruna Nagar, Guivtur-S22510 z a 9 .Dr.Sk. Masthanarin a @ le Ok. Mouial, Age <1 years, Working as Assistant Professor, ANLD Soflene a Rh: aes University, Nagarjuna Ns sciences, Acharya Nasa: <x] bead we at Be 3 4 ths OR on £S oe . Kanakaraju Viaya Kis shore Sfo. Diwakar Kanala Raju Ag ge OF years, Working as Assistant Profe fessor, ANU College ef Pharmarne: uf tal Sciences, Acharya Nagarjuna University, Nagaduna Nagar, Guntur-S2254 : $.DrO.Srirmvasa Rao, Sfo. D Sambasive Rgo, Age Ad years, Vorking as " igs + Hn Sey Agi? ota wr SS SRS ; eet ey hrm ce Assistant Professor, ANU College of Sciences (Eiotechnalogy}, Acharya Nagarjuna Univeraity, Nagariuna Nagar, Gurtur-S82510 ag as Assistant i Professor, ANLE College o Saiences (Biete sohnology), Acharya Nagarjuna University, Nagariuna Nagar, GunturSS2510 ws JOG Giidar, Sfo. Chanchaish, Age 43 years, Working as Assistant Professcr, ANU College of Scie noe ¢ (Nanotechnology), ¢ Acharya Nagariuna University, Nagarjuna Nagar, Guntur-S2ssi6 Or Syam Sundar Maiety, Slo. Sambasiva Rao, Age 39 years, Working as Assisiant Professor, ANU Collage of Scieroes (Nanotechnology), Achar rye Nagarjuna Univers siy, Nauarluna Nagar, Guntur-S2254 gus 'Dr Basavaiah Chandu, S/o. Nagabhushanan, Age 40 years, Working as Assistant Frofessar, ANU Coli ege of Sclenoss Nagarjuna University, Nagariuna Nagar, CHUM x (Nanotechnology), Acharya ot S23 Le. 3 $ woods oe 48_.DrVlAmarendra Babu, Sioa V Vital Rao, Ag @ 40 years, Working as Assistant Professor, ANU College of Sciences (Mathes matics}, Acharya Nagariuna University, Nagariuna Nagar, Gunt: #822840 49. Dr. Ratna Kishore Namburu, S'o.Prabhakar Rao, Age 42 years, Working as Assistant Prafessar, Department of Commerce and Gusiness Administration Acharya Nagariuria University, Nagariuna Nagar, Guntur-522510 80 Dr N Prasanna Kumar, S/o. N Kishore, Age 42 years, Working as Assistant Frofesser, MBA international Business. Acharya Nagarjuna University, Naga arjuna Nagar, Guritur-522510 Petitioners Fans 1. The State of Andhra Pradesh, rep. by its Principal Secretary to Government, Higher Education (UE) Dept. A P Secrefari at, Velagapudi, Amaravati, Guntur &. The Acharya Nagariun a University, Rep. by Ns Registrar, Nagariuna Nagar faurtur 3. The State of Andhra Pradesh, rep. by its Principal Secretary fo Government Finance, (HRUI Planning and F Palio y) De ep AP Secretariat, Velagapudi, Amaravati Guntur. Respandents Petition under Article 226 of the Constitution of india is fled praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased fo issue a Writ, Order or direction more in the nature of Mandamus devlaring Sub section (1) of Section 3 of The Andhra Pradesh Regularization of Services of Contractual Employees Act 2023 (Act 30 of 2083} published in the Gazelte on 20 10.2023 and Para-4 of G.O.Ms.No.114 Finance (HR, Planning and Palicy) Dept 27 1D 2023 permitting regularization of coniras clual employees working as on 25.2014 in Gavernment Oepariments and nol extending ihe sale benefit of requianzation of contractual employees working in the Universities ike the petitioners though they fall as single class and treating the petifioners differently and neat treating their apnoiniments as substantive in nature inspite of subjecting them i electian process before duly constiuted selection cornmmittess as legal. arbitrary, discrminatory and in violation of Anicles 14, 18, 21 and SCO{A} of Constiution of india and consequently declare thal the petitioners are entitled for regularization of their services either treating tham on par a conlactual employses working in Government departments or on the basis of thelr apocintments made on substantive basis with all consequential attendant benefits in the inferest of justice. IA NOs 1 OF 2023 Petition under Articks 226 of the Constitution of India is fled praying that in the aroutistances stated in the 'affidavi it fled therewith, the High Court may be plessed fo issue Interim Direction directing the Respondents fo continue the services of the petilioners in the faculties in which they are working under the respandents pending dispasal of the above W.P.Noa, 33224 of 2023, on the fe of the High Court. % oe @ e a G3 "be "En eee aes Feed po Q ' '. : 3. "of aoe wow OS LO es? fone on nee fees bee. " fen Soe hen " yee om BB as & a © ee CS fb B22 80 G&G B82 Be Be # pT a we OES ae we fh oa Oo @ eee d ae mo Ey 3 @ ee & ES EE EF EE EBS ce £8 & vege em Gan 9 Am E G ts oA 3 35 By my me = & Aer ey me ee Ge DNS EE I OE oe & ra Broan we pee ws a 6, ox Po Rat & Ne aa 7 oh Fei oot ch me # wn Sloe RE Ge ® "a % nS zo om 5 _ we 8G us tog ve ee we my SS ge Gp te pe Al tH i) i % "og WD ia Td eet £5 oad! ae out o2 in . ae . 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BROS ER BSS eo EO RE on £ wed OS x im f whey Ae fee bene tony ca ay 4 4 5s ae Ch oO% ty Te te a5 orn ' ee SS a Bm se Oat 2 osm. ee fe wm Boe ed eo De a Te €3 ck my pe wey Zee owe See SB Oa 2 OE Sy oy Oa me oe ven oo we we 03 ~~ ioe ee OO C3 Be gee ee Cue Tee he ES bee Oe a on vdeet bese doy bad Sy collie SM os Ss <a Gam wanes oe. Oo pm oy moe eee Oe = o Oe me ee "he? wR hy a no wie EE me ES te YD Re OI ee , Me Oe fom M3 Se" GoD & EG fe ee es GU RRM BWC ks SPEAR SLr BIBS o & we & SOG ERD Fee Ge gl €@>GSe-3n5rv San 88 Cake eb hu wer 2s oe SG wipe aa ho anhed ps 4 a" 4 " pews ened a en a 4 5 ry g a, aa % ee oeed . S ae 2p ope 2 os f Bead 2? cond bom 0 seek LOE GG ad oe CL EEE SO CS eR ey oOo ew men & Fb Ae SA Sa oc oe C5 ae OE Anny - od on : " , B2QESe £E son & F a Qo ', $ ye A, ee ne i 6 ae BS ame 2 Bh Zz , 3. The Camunissioner of intenrediate Education, Andhra P radesh. 4. The Regional Joint Drector, Intennedi ate Education », GSuftur, §. The Princinal, Govt. Junior College, Renalis, Guntur Dist ict, Naw Bapatia Cistrint, ®. The Principal, Govt. Vocational Juniars College, Guniiy, Guntur District. ?, me Principal, Government Junior Colleds (SH ris}, CH rala, Prakasam District ¥ Banatla District. 8. The » Princ pal SRR and CVE Govt. Junior Cailege, Vieyawada, Krishna Cisfiot, Now NTR Destrict. 8. The Principal, Govt. Junior College, Vinukonda, Guntur Disirict, Now Palnadu District 10. The Principal, Gevi. Junior College, Sattenapalll, Guntur District, Now Painady District, 11. The Principal, Govt. Junior College, Darsi, Prakasam District. Respondents Petitian under Anicie 2236 of the Constitutian of India is Med praying thatin the creuristances stated in fhe affidavit 'fled therewith, the High Court may be pleasec fo issue a writ, arder-or direction more particularly In the nature of Writ of Certiorar, calling far al connected records inciudin ng the e@ impugned OOVISIONS of Sect fan 3 Sub- Section (3) of Andhra Pradesh Regularization of Services of Contract Ermpioyess, Act 36 of 2023 so far as excluding the Part Time JUriey Leckiters (Vocational! Padittioners for regularization and alse the GOMs. No.1 14, Finance Department, eee 10-3023 so far as ea extending the benefit of raguiarisatian in respect of cantract Juni Lecturers only, and in denying the regularization fo fhe petifioners wha are Part Time Junior Lecturers G/ocationals as Hegal, APOPer, unjust, arbiirary, in rafional, and violation of Article 14, 18, 38 and 39 {c) of the Constitution of India and further diract fhe Respondents 1 fo 4 to regularize the services of the Part Time Juntar Lecturers prior to the Junior Lecturers appointed an contract basis with all consequantial benefits including pay scales, Seniority and other emalumenis etc., and to pass iA NOG: 1 OF 20283 Petition under Gection 187 OPC is fed praying that in the circurnstances slated in the affidavit fled in suppart of the wrk petition, the High Court may be pleased to direct the Respondents Not to 4 to regulanze the services of the Petitioners as Part Time Lecturers (Vocational as was done in case of regularization of the contract tsachers, forthwith, nending dispe sal oF WP NG 333%2 of 2025, on the fhe of the High Court. LA NO: 2 OF 2023 Peition under Section TS1 CRC is fled praying that in the cournstances stated in the affidavit fled in support of Ihe wri petition, the High Court may be digased to direct the Respondents No. 1 ta 4 not to A up ine rea vlar vacancies in which the Petitioners are working as Fart Tyme Lecturers for the last riore than 30 years, forthwith, pending dispasal of W.P.No. 352372 of 2025, on the Me of the High Court, The petition cones of for Rearing, upon perusing fhe Petition and the a eas ft filed in support theresf and upon hearing the arguments of &: # & P TA. RA, ie NORA BABU FSta! YO te for the beaks ate OATS, mp for Services ; Fey esos ident No.4 and GP for Saryicas if} ~ eed far Re SPO ndent Now.2 to 4, the Court made the follawing, ORDER:
Heard learned counsel for the parties, Objections be Aled in four { if} weeks, in the meantime, status quo be maintained with regard to the service of the petitioners.
TS, List on 05.09. 2024.
SD-RLTATA RAO DEBUTY REGISTRAR For ASSISTANT REGI iSTRAR weed.
nS fof Andhra Pradesh, State of Anchrs danudt, Guntur.
arfnent, State af Andhra Pracesh SUEY, ication, Slate of Andhra Pracdas Sh. Suni, The Chief Secretar 'yin t Pradesh, secret ariat Bui The P Principal Secreta yy F secretariat Bulldin res Velax The Principal Sec Secretariat Bude dings, Na i ven Lox) Pr 3 &
4. The Comrrussioner of fr Education, Tadepalll, Guntur District S. The Joint Director, Guntur, G suntur District. S. The Ragional Joint Director. Kadapa, Kadapa District ?. The Principal Secretary, Hi igher Education Deparime St nt State of Andhra Pradesh, Secretariat, Velsqapudl, Amaravall, Guntur Dustriot, 8 The Commissioner of Coleg! ate Education, Government of Andhra Pradesh, Garudanri SK T: or Lakshow Narasinwe Calo YY, Mangalagiri, Guntur iis suict
3. ihe Se ecietary, Board of in hate Education, R.No T1403, 2°) ay ® Hee ors, Eswar Eite, Besta fe Sonowsinn, Tadepall, Guntur Dist rf, Pincode 522504.
The Principal Secretary to Goy Depariment, Stafe of Andhra Py Distrio'.
1. The Chief Secretary to Goverment of Andhra Pradesh, State of Andhra Pradesh, Secretariat Budi Rings, Velagapundi, Guntur £N igtr int Andhra Pradesh.
12. The Princinal Sec etary, Fingnoe & Planning Depariment, State Of Andhra Pradesh, Secre atar rat Sulldings, Velagapurll, tauntur.
13. THe Princinal Secreta; ry, School 'duoation i, State of Anchra Pradesh, Secretariat Be Adings, Velagapudi
14. The Can minissioner of inferrnediate ASRS {HRA PLO & Fo! doy Secretar jal, Ve laganudi Caurvtur veoh, a rucation, Tadepalll, Guntur istrict 1, Regional Joint Director, Kadapa, Kacdapa District.
16. Regional Joint Director of intermediate Educetion, Madapa, Kadapa (istrict 1? The Principal Secretary, General Administration Department, Siate Andiva Pradesh, See cretarial, Ve 'agape udi, Amaravat
18. The Frincipal Sec ale Re venue | poervices.1} Deparment, State of Andhra aes wat, Velagapudl, Arnaravatl
9. The Princinal Se a oy y. Socal Welfare (SV RORD Depariment, State of Andhra Pradesh, S cretaniat, Ved lagapuc, Amaravall. 29, The Chairman, Dep nartmenta Promotion Cormmitfes, far the Ad-hoc Panne! 2083-2024.
21. The Chief Commissioner of Land Administration & Special Secretary, Andhra Pradesh, Mangalagir.
22. The Secretary ° Gavyernment, Legal and Leqisiative Affaire and Justice Law Dsoariment, State of Andhra Pradesh, Secretariat Buildings, Yelaganudi, Ammarawaths Guttur District. Andhra Pradesh.
23. The Principal Secretary to Gavernment, Higher Education (UE) Sept, State of Andhra Pradesh, 4.P Secretariat, Velagapudi, Amaravati, Guntur
24.The Registrar, Acharya Nagariuna Uni erst, Nagarjuna Nagar Guntur
2. The Principal Secretary to Government Finance, (HR, Planning and Fohoy} Hept . State of Andhra Pradesh, AP Secretariat Velaganud, Armaravatl Guntur
28. The Cammussioner of Intermediate Education, Andhra Pradesh. 2?. The Regional Joint Director, intecnecdiate Education, Guntur.
28. The Principal, Gav. Junior College, Repaite, Guntur District, Now Bapaila Dystrict, 22, The Principal, Govt. Vocational Junior College, Guntur, Guntur District,
30. Tas Pdnecinal, Governmen 3 f Jun mor Gallege (Gids}, Chirala, Prakasa Custrict, row Bapatla Dis
34. The Prindipal, SRR and VR Govt. Jurior College, Viiayawada, Krishna Dratrict, Now NTR Cistrict.
$2. The Frincinal, Gov. Junior College, Vinukonda, Guntur District, Now Painadu Distric :
33. The Pri ncipal, Gove Junior College, Saftenapall, Guntur District, Naw Palnadu District. .
34. The Principal, Govt. Junior College, Darsi, P rakasam District. (1 to 34 by ; RPAD}
38.Qne CO to SRE RAGHU VEER Advocate [OPUC}
38. One CU to SRLMANGQJ RUMAR SETHAPUD! Advocate (OPUC) 37, One GC SRESRINIVASA RAO MADIRAIU Advocate (IPUC) 38, One GG © ORLMLRLKCGHARRAVARTHY Advocate (CIPUL}
39. One CG to SREP VW RAMANA, Advocate (OFUO $0, One Cot fo SREA RAJENDRS BABEL Advocate {OPUC)
41. Two COs to GP FOR eeewvie SES |, High ¢ ~ourt of Andhra Pradesh. FCT] 42, Two (0s ta GP FOR SERVICES HL} High Court of Andhra Praciesh.
POUT] 43, One CG to ami Santhy, _ Blanding Counsel (QPUC) 44, One OC to Se. Murali ncain, Standing Gounsel (OPUC) aS. § 8: ne CO io Sri. Raia 2 Ral ieswar Reddy, Standing Counsel (OPUC}
48. Two spare copies HIGH COURT HO. & RAR DATED. O8/0 1/2024 NOTE: LIST ON 05.02.2024 ORDER WRIT PETITION Nos: 29733, 30273 OF 2023 STATUS QUO