Jammu & Kashmir High Court
Sant Singh & Anr vs State Of J & K & Ors on 28 September, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr.No. 20
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP (C) No. 3933/2019
CM No. 8170/2019
Sant Singh & Anr. .... Appellant(s)/ Petitioner(s)
Through :- Mr. Sachin Sharma, Advocate
V/s
State of J & K & Ors. ....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
28.09.2022 Reply has been filed by Respondents 1, 3 & 4. Await appearance of the learned counsel for the respondents, adjourned.
List on 03.11.2022. Meantime, reply by Respondent No. 2.
(Javed Iqbal Wani) Judge Jammu:
28.09.2022 Manan