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Jammu & Kashmir High Court

Sant Singh & Anr vs State Of J & K & Ors on 28 September, 2022

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                  Sr.No. 20


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                 WP (C) No. 3933/2019
                                                 CM No. 8170/2019

Sant Singh & Anr.                                    .... Appellant(s)/ Petitioner(s)

                    Through :- Mr. Sachin Sharma, Advocate

         V/s

State of J & K & Ors.                                            ....Respondent(s)


                    Through :- None
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                  ORDER

28.09.2022 Reply has been filed by Respondents 1, 3 & 4. Await appearance of the learned counsel for the respondents, adjourned.

List on 03.11.2022. Meantime, reply by Respondent No. 2.

(Javed Iqbal Wani) Judge Jammu:

28.09.2022 Manan