Supreme Court - Daily Orders
Indian Hotels And Restaurant ... vs The Union Of India on 2 November, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.9 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 2/2015 in Civil Appeal No(s). 10871/2014
INDIAN HOTELS & RESTARURANT ASSC. & ANR Appellant(s)
VERSUS
UOI & ORS Respondent(s)
(for early hearing and office report)
Date : 02/11/2015 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr.Guru Krishna Kumar, Sr.Adv.
Ms.Shikha Sandhu, Adv.
Ms. Diksha Rai,Adv.
For Respondent(s) Mr.Rajshri Dubey, Adv.
Mr.Nishant Katneshwarkar, Adv.
Mr. Aniruddha P. Mayee,Adv.
Mr.A.Selvin Raja, Adv.
Ms.Sushma Manchanda, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A.NO.2/2015 is rejected.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.11.02 16:04:26 IST Reason: