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Supreme Court - Daily Orders

Indian Hotels And Restaurant ... vs The Union Of India on 2 November, 2015

Bench: Chief Justice, Amitava Roy

     ITEM NO.9                             COURT NO.1                 SECTION III

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     I.A. 2/2015 in Civil Appeal                No(s).   10871/2014

     INDIAN HOTELS & RESTARURANT ASSC. & ANR                             Appellant(s)

                                                   VERSUS

     UOI & ORS                                                     Respondent(s)

     (for early hearing and office report)


     Date : 02/11/2015 This application was called on for hearing today.

     CORAM :
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE AMITAVA ROY


     For Appellant(s)                   Mr.Guru Krishna Kumar, Sr.Adv.
                                        Ms.Shikha Sandhu, Adv.
                                        Ms. Diksha Rai,Adv.

     For Respondent(s)                  Mr.Rajshri Dubey, Adv.
                                        Mr.Nishant Katneshwarkar, Adv.

                                        Mr. Aniruddha P. Mayee,Adv.
                                        Mr.A.Selvin Raja, Adv.

                                        Ms.Sushma Manchanda, Adv.
                                        Mr. B. Krishna Prasad,Adv.


                           UPON hearing the counsel the Court made the following
                                              O R D E R

I.A.NO.2/2015 is rejected.

(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.11.02 16:04:26 IST Reason: