Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Rajasthan Schools (Regulation of Fee) Rules, 2017

(2)Every private school shall, in addition to accounts and records specified in sub-rule (1), maintain the following, namely:-
(a)General Register;
(b)Admission Register;
(c)Fee Receipt;
(d)Fee Collection Register;
(e)Cash Book;
(f)Library and Reading Room Account;
(g)Staff Attendance Register and Staff Salary Register;
(h)Students Attendance Register;
(i)Voucher File;
(j)Cheque Register;
(k)Acquaintance Roll;