Himachal Pradesh High Court
Dr. Ankita Dadhwal vs . State Of H.P. & Ors. on 29 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Dr. Ankita Dadhwal Vs. State of H.P. & Ors.
CWP No.6519 of 2022 .
29.09.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos.1 to 4.
Mr. Virbahadur Verma, Central Govt. Counsel, for respondent No.5.
CWP No.6519 of 2022 & CMP No.13090 of 2022 On the request of the learned counsel for the petitioner, list tomorrow i.e. 30.09.2022, to enable him to file response to the affidavit dated 26.09.2022 filed by the Special Secretary (Health) to the Government of Himachal Pradesh.
(A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
September 29, 2022 Judge
Mukesh
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