Bombay High Court
Veer Corporation And 12 Ors vs Princess Ujwala Raje Gaekwad Alias ... on 28 February, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2191 OF 2018
In
COMMERCIAL ARBITRATION PETITION 1136 OF 2018
Veer Corporation And 12 Ors. ....PETITIONER
V/S
Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT
Raje Shah AT-2.30 PM CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 28th February, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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