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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1)(b) in The Sikkim Labour Protection Act, 2005

(b)to furnish such particulars and in such form as any be prescribed to the specified authority within fifteen (15) days where any change occurs in any of the particulars so furnished;