Supreme Court - Daily Orders
Ram Anuj Sharma vs Union Of India on 30 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.14 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16516/2018
(Arising out of impugned final judgment and order dated 29-11-2017
in WP(S) No. 1726/2017 passed by the High Court Of Jharkhand At
Ranchi)
RAM ANUJ SHARMA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.99917/2018-CONDONATION OF DELAY
IN FILING and IA No.99921/2018-CONDONATION OF DELAY IN REFILING )
Date : 30-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Subhro Sanyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Learned counsel appearing for the petitioners has submitted that the petitioners want to file representation and hence prayed for withdrawal of the special leave petition. Statement is placed on record. Without commenting on the aforesaid prayer, the special leave petition is dismissed as withdrawn.
Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.08.01 (NEELAM GULATI) 11:36:53 IST Reason: (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER