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Supreme Court - Daily Orders

Ram Anuj Sharma vs Union Of India on 30 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.14                                   COURT NO.8                      SECTION XVII

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16516/2018

     (Arising out of impugned final judgment and order dated 29-11-2017
     in WP(S) No. 1726/2017 passed by the High Court Of Jharkhand At
     Ranchi)

     RAM ANUJ SHARMA & ORS.                                                        Petitioner(s)

                                                          VERSUS

     UNION OF INDIA & ORS.                                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.99917/2018-CONDONATION OF DELAY
     IN FILING and IA No.99921/2018-CONDONATION OF DELAY IN REFILING )

     Date : 30-07-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ARUN MISHRA
                          HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)                    Mr. Subhro Sanyal, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Learned counsel appearing for the petitioners has submitted that the petitioners want to file representation and hence prayed for withdrawal of the special leave petition. Statement is placed on record. Without commenting on the aforesaid prayer, the special leave petition is dismissed as withdrawn.

Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2018.08.01

     (NEELAM GULATI)
11:36:53 IST
Reason:                                                                         (JAGDISH CHANDER)
     COURT MASTER (SH)                                                             BRANCH OFFICER