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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in Copies of records Etc. Rules

(1)For copying or making extracts from any document or office record 50 Paise for every 240 words or fraction thereof whether in English or in any Indian language. Four figures being counted as one word.