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State of Uttar Pradesh - Section

Section 35 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

35.

(1)Upon the cancellation of the grant the Assistant Collector shall direct the cancellation of the entry in the Khatauni.
(2)A note of cancellation of the declaration shall be made in red ink in the counter-foil of the declaration and the corresponding entery of Z. A. F. No. 8.