Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007

(4)The Mining Engineer/Assistant Mining Engineer shall maintain register of 'Issue of Transit Pass' in Form No. 6. The Transit Passes issued to a dealer for the quantity, shall not exceed the quantity for which valid royalty receipts has been submitted.