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Rajasthan High Court - Jodhpur

Elop Chand vs State And Ors on 15 July, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Writ Petition No. 7689/2007

                                   Elop Chand
                                                                                                      ----Petitioner
                                                                      Versus
                                   State And Ors.
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Ms. Swati Shekhar
                                   For Respondent(s)        :



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 15/07/2022 List the matter on 24.08.2022, as prayed.

(VINIT KUMAR MATHUR),J 15-payal/-

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