Rajasthan High Court - Jodhpur
Elop Chand vs State And Ors on 15 July, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7689/2007
Elop Chand
----Petitioner
Versus
State And Ors.
----Respondents
For Petitioner(s) : Ms. Swati Shekhar
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 15/07/2022 List the matter on 24.08.2022, as prayed.
(VINIT KUMAR MATHUR),J 15-payal/-
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