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State of Uttar Pradesh - Section

Section 6 in The U.P. Fire Prevention And Fire Safety Rules, 2005

6. Liability. -

Where any building or premises is owned or occupied by more than one person, the responsibility for providing the fire safety and fire preventive measures as per the directions of the nominated Authority or the Chief Fire Officer in the whole building will be shared in proportion to the area occupied or owned by individual owner or occupiers as the case may be.