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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(2) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(2)The Special Officer may call for the assistance of such officers and staff of the Government or the board or the undertaking as he may deem fit in assessing the net amount payable.