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Delhi High Court - Orders

Kal Airways Pvt. Ltd vs M/S Spicejet Ltd. & Anr on 16 July, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~34 & 35
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           OMP (ENF.) (COMM.) 31/2019 & EX. APPL. (OS) 679/2019,
                                                1054/2020,                  937/2023,               1284/2023,             1501/2023,   34/2024,   I.A.
                                                6946/2019
                                                KAL AIRWAYS PVT. LTD.
                                                                                                                                 .....Decree Holder
                                                                                      Through:                Mr. Parag P. Tripathi, Sr. Adv. with
                                                                                                              Ms. Nandini Gore, Ms. Sonia Nigam,
                                                                                                              Mr. Akarsh Sharma, Ms. Mishika
                                                                                                              Bajpai, Mr. Amarpal Singh Dua, Ms.
                                                                                                              Kritika, Mr. V. Dinesh Raja,
                                                                                                              Advocates.

                                                                                      versus

                                                M/S SPICEJET LTD. & ANR.
                                                                                                                             .....Judgement Debtors
                                                                                      Through:                Mr. Amit Sibal, Senior Advocate with
                                                                                                              Mr. K.R.Sasiprabhu, Mr. Tushar
                                                                                                              Bhardwaj, Mr. Vinayat Maini, Mr.
                                                                                                              Mohammad Iliyas, Mr. Prakhar
                                                                                                              Agarwal, Advocates.

                                    35
                                    +           OMP (ENF.) (COMM.) 32/2019 & EX. APPL. (OS) 938/2023,
                                                1283/2023, 36/2024, 42/2024
                                                MR. KALANITHI MARAN
                                                                                                                                 .....Decree Holder
                                                                                      Through:                Mr. Parag P. Tripathi, Sr. Adv. with
                                                                                                              Ms. Nandini Gore, Ms. SoniaNigam,
                                                                                                              Mr. Akarsh Sharma, Ms. Mishika
                                                                                                              Bajpai, Mr. Amarpal Singh Dua, Ms.
                                                                                                              Kritika, Mr. V. Dinesh Raja,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/07/2024 at 20:31:28
                                                                                                                Advocates.


                                                                                      versus

                                                M/S SPICEJET LTD. & ANR.
                                                                                                                             .....Judgement Debtors
                                                                                      Through:                Mr. Amit Sibal, Senior Advocate with
                                                                                                              Mr. K.R.Sasiprabhu, Mr. Tushar
                                                                                                              Bhardwaj, Mr. Vinayat Maini, Mr.
                                                                                                              Mohammad Iliyas, Mr. Prakhar
                                                                                                              Agarwal, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 16.07.2024

1. I am informed that the Section 34 petitions being O.M.P. (COMM) 42/2019 & O.M.P. (COMM) 43/2019 are listed on 12.08.2024.

2. List the present petitions along with above mentioned Section 34 petitions on 12.08.2024 before the same Court after obtaining orders of Hon'ble the Judge In-charge (Original Side).

JASMEET SINGH, J JULY 16, 2024 ssc Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 20:31:28