Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(1)(f) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995 (f)direct that anything which is about to be done should not be done, pending consideration of the reply; and