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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5)(b) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(b)time bound short term projects of departments of the Central/ State Government or their agencies/ instrumentalities covered under Rule 15-B of these rules; or