Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(10) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006 (10)After registering the case, Council shall issue a notice to the non-applicant accompanied by a copy of the application filed by the applicant.
