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State of Rajasthan - Section

Section 4 in Rajasthan Schools (Regulation of Fee) Rules, 2017

4. Duties and functions of Parent-Teachers Association.

- The Association shall discharge the following duties and perform the following functions, namely:-
(i)to get information about Tuition fees, Term fees and fees for co-curricular activities as decided by the School Level Fee Committee;
(ii)to observe completion of syllabus as per the planning;
(iii)to assist school for planning of other co-curricular activities; and
(iv)to assess the needs of co-curricular activities.