Madhya Pradesh High Court
Saligram vs The State Of Madhya Pradesh on 19 January, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 The High Court Of Madhya Pradesh MCRC No. 905 of 2022 (SALIGRAM Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 19-01-2022 Parties through their counsel.
Heard through Video Conferencing. Case diary is not available. Let the same be made available on the next date of hearing. List the case in the next week.
(SATYENDRA KUMAR SINGH) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2022.01.20 15:30:50 IST