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Supreme Court - Daily Orders

Haneef @ Muda vs The State Of Uttarakhand on 17 November, 2017

Bench: S.A. Bobde, Mohan M. Shantanagoudar

                   ITEM NO.48                   COURT NO.7                  SECTION II

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition for Special Leave to Appeal (Crl.)      No.     4738/2009

                   (Arising out of impugned final judgment and order dated
                   03-07-2008 in CRLR No. 67/2004 (Old No. 180/1987) passed by the
                   High Court Of Uttarakhand At Nainital)

                   HANEEF @ MUDA                                            Petitioner(s)

                                                       VERSUS

                   THE STATE OF UTTARAKHAND                                 Respondent(s)

                   Date :17-11-2017 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


                   For Petitioner(s)     Mr.    Sanjay Kr. Dubey, Adv.
                                         Mr.    Ramesh Kr. Tewari, Adv.
                                         Mr.    U.N. Mishra, adv.
                                         Mr.    Krishna Kant Dubey, Adv.
                                         Ms.    Shuchi Singh, Adv.
                                         Mr.    Rajiv Ranjan Dwivedi, AOR

                   For Respondent(s)     Mr. Ashutosh Kumr Sharma, Adv.
                                         Mr. Jatinder Kumar Bhatia, AOR
                                         Mr. Sandeep Sharma, Adv.

                          UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter for final hearing on a Tuesday in the month of February, 2018.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.11.17 17:29:52 IST Reason: