Supreme Court - Daily Orders
Haneef @ Muda vs The State Of Uttarakhand on 17 November, 2017
Bench: S.A. Bobde, Mohan M. Shantanagoudar
ITEM NO.48 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 4738/2009
(Arising out of impugned final judgment and order dated
03-07-2008 in CRLR No. 67/2004 (Old No. 180/1987) passed by the
High Court Of Uttarakhand At Nainital)
HANEEF @ MUDA Petitioner(s)
VERSUS
THE STATE OF UTTARAKHAND Respondent(s)
Date :17-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Sanjay Kr. Dubey, Adv.
Mr. Ramesh Kr. Tewari, Adv.
Mr. U.N. Mishra, adv.
Mr. Krishna Kant Dubey, Adv.
Ms. Shuchi Singh, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR
For Respondent(s) Mr. Ashutosh Kumr Sharma, Adv.
Mr. Jatinder Kumar Bhatia, AOR
Mr. Sandeep Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final hearing on a Tuesday in the month of February, 2018.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.11.17 17:29:52 IST Reason: