Orissa High Court
State Of Odisha And Another vs Patitapaban Dutta Dash And Others on 28 March, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 777 of 2021 and Batch of Writ Appeals
State of Odisha and Another .... Appellants
Mr. Ashok Ku. Parija, Advocate General
Mr. M.K. Khuntia and Mr. R. N. Mishra, Addl. Govt. Advocates
-versus-
Patitapaban Dutta Dash and Others .... Respondents
Mr. B.S. Tripathy, Advocate
W.A. No. 300 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Ajit Kumar Mishra and Another .... Respondents
W.A. No. 305 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Ananta Bania and Another .... Respondents
W.A. No. 317 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Niranjan Dishri and Another .... Respondents
W.A. No. 318 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Sanjib Ranjan Naik and Another .... Respondents
Page 1 of 5
W.A. No. 319 of 2022
State of Odisha and Others .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Prasanta Kumar Swain and Others .... Respondents
W.A. No. 343 of 2022
Collector & District Magistrate, .... Appellant
Khurda
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Suresh Kumar Mohapatra and Others .... Respondents
W.A. No. 346 of 2022
State of Odisha and another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate
-versus-
Sangram Keshari Rout and Others .... Respondents
W.A. No. 468 of 2022
State of Odisha and Others .... Appellants
Mr. M.K. Khuntia
Additional Government Advocate
-versus-
Jogendra Kumar Karjee and Others .... Respondents
W.A. No. 483 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Sudam Charan Panda and Others .... Respondents
Mr. B.S. Tripathy, Advocate
Page 2 of 5
W.A. No. 484 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Sanjib Kumar Paramanik and Another .... Respondents
W.A. No. 485 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Gobinda Soren and Another .... Respondents
W.A. No. 739 of 2022
State of Odisha and Others .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Prabhat Kumar Nayak and Another .... Respondents
W.A. No. 742 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate for State
-versus-
Nagen Sankar Panda and Another .... Respondents
W.A. No. 926 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate for State
-versus-
Basanta Kumar Khatua and Another .... Respondents
W.A. No. 927 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate for State
-versus-
Page 3 of 5
Ranjit Kundu and Another .... Respondents
W.A. No. 928 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate for State
-versus-
Nrusingh Charan Nayak and Others .... Respondents
W.A. No. 929 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Additional Government Advocate for State
-versus-
Subijit Dash and Others .... Respondents
W.A. No. 930 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Itishree Jena and Another .... Respondents
W.A. No. 935 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Malaya Ranjan Pattnaik and Others .... Respondents
W.A. No. 952 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Bishnu Kumar Ratha and Another .... Respondents
Page 4 of 5
W.A. No. 1085 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Gopal Krishna Bagarty and Another .... Respondents
W.A. No. 1086 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Somanath Mahapatra and Another .... Respondents
W.A. No. 1087 of 2022
State of Odisha and Another .... Appellants
Mr. M.K. Khuntia, Addl. Govt. Advocate
-versus-
Anjali Maharana and Another .... Respondents
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
Order No. 28.03.2023
14. 1. Hearing is concluded.
2. Judgment is reserved.
3. Both parties are permitted to file further written notes of submissions within a week.
(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge Priyajit Page 5 of 5