Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Bihar - Subsection Section 63(4) in Patna University Act, 1976 (4)[ It shall be lawfuld for the University to depute teachers of the University Service for the Intermediate College, delinked from any college, according to the procedure prescribed in the Rules.] [Substituted by Act 67 of 1982.]
