Himachal Pradesh High Court
Vijay Kumar Sharma vs . Chairman, Temple Trust on 28 February, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Vijay Kumar Sharma Vs. Chairman, Temple Trust & others CWP No.3177 of 2015 28.02.2022 Present: Mr. Anuj Nag, Advocate, for the petitioner.
Mr. K.D. Sood, Sr. Advocate, with Mr. H.R. Thakur, Advocate, for respondents No.1 and 2. Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga and Mr. Sunny Dhatwalia, Assistant Advocates General, for the respondent No.3State.
On the request of learned counsel for the petitioner, list on 06.04.2022.
(Ajay Mohan Goel) Judge February 28, 2022 (Rishi) ::: Downloaded on - 28/02/2022 20:12:24 :::CIS