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State of Himachal Pradesh - Section

Section 10 in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

10. Procedure.

- On receipt of application, the Tehsildar/Naib Tehsildar entrusted with the work by the Deputy Commissioner, Bilaspur, shall verify the facts mentioned in the application and submit his report to the Deputy Commissioner about the eligibility of the applicant and extent of land to which he is entitled under the scheme.