Chattisgarh High Court
Mohandas Rohra vs M. D. Kawre 36 Cont/436/2017 Sahdeo ... on 16 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No.269 of 2017
Mohandas Rohra Versus M. D. Kawre
16/02/2018 Shri Aman Kesharwani, counsel for the applicant.
Shri Sumesh Bajaj, counsel for the respondent No.1.
Shri Shikhar Sharma, counsel for the respondent No.2. As prayed by the learned counsel for the respondent No.2, 2 weeks time is granted to file return.
Sd/-
Judge Prashant Kumar Mishra Nirala