Jammu & Kashmir High Court
Neeru Sharma vs Raj Kumar Sharma And Others on 24 August, 2017
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
Cr. Acq. Appeal No. 26/2005
Date of order: 24.08.2017
Neeru Sharma vs. Raj Kumar Sharma and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For the Petitioner(s) : Mr. Rahul Pant, Advocate.
For the Respondents(s) : Mr. Sunil Sethi, Sr. Advocate with
Mr. Ankesh Chandel, Advocate.
i/ Whether to be reported in : Yes/No Press/Media ii/ Whether to be reported in : Yes/No Digest/Journal Heard in part.
List for continuation in the week following next.
Meanwhile, call for the record of the Trial Court.
(Sanjay Kumar Gupta) Judge Jammu, 24.08.2017 Ram Krishan