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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(13) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(13)Display of the registration number in the shop or commercial establishment. - Every owner of the shop or commercial establishment shall display at a conspicuous place in his shop or commercial establishment, the registration number on a plate with letters and figures at least 5 cms. high and 1 cm. thick written in white or luminous paint of any colour.