Delhi High Court - Orders
Neera Khanna & Anr vs Apeejay School & Anr on 18 September, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~35 and 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9362/2023
NEERA KHANNA & ANR. .....Petitioners
Through: Mr. Sahil Khurana, Advocate.
versus
APEEJAY SCHOOL & ANR. .....Respondents
Through: Mr. H.L. Tiku, Senior Advocate with
Mr. Rahul Regmi and Mr. Hitesh Wadhwa,
Advocates for R1.
Mrs. Avnish Ahlawat, Standing Counsel, GNCTD
(Services) (DOE) with Mr. Nitesh Kumar Singh,
Ms. Laavanya Kaushik, Ms. Aliza Alam and Mr.
Mohnish Sehrawat, Advocates.
36
+ W.P.(C) 16533/2023
NITA AGGARWAL .....Petitioner
Through: Mr. Vinayak Thakur, Advocate.
versus
AHLCON PUBLIC SCHOOL & ANR. .....Respondents
Through: Mr. Ravi Sikri, Senior Advocate with
Mr. Pulkit Tare and Ms. Parul Madaan, Advocates
for R1.
Mr. V. Balaji and Mr. Nizammudin, Advocates for
DOE/R2
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 18.09.2024
List on 23.10.2024.
JYOTI SINGH, J
SEPTEMBER 18, 2024/jg
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