Patna High Court - Orders
Sunil Kumar Sinha vs The State Of Bihar on 16 May, 2022
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6508 of 2020
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Sunil Kumar Sinha
... ... Petitioner/s
Versus
The State of Bihar and Others
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Poddar Suresh Gandhi, Advocate
For the Respondent/s : Mr. Abbas Haider, SC 6
Mr. Prasoon Sinha, Advocate
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
ORAL ORDER
8 16-05-2022At the request of learned counsel for the petitioner, re- list this case on 05.07.2022.
(P. B. Bajanthri, J) GAURAV S./-
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