Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Virsa Singh And Ors vs State Of Punjab & Ors on 18 July, 2018

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

212
          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH
                                                   CWP No. 22688 of 2015
                                                   Date of Decision: 18.07.2018

VIRSA SINGH AND OTHERS                                              ....Petitioners
                                                         VS.
STATE OF PUNJAB AND OTHERS                                          ...Respondents

CORAM:           HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.

Present:         Mr. P.P.S. Duggal, Advocate,
                 for the petitioners.

                 Mr. Sahil Sharma, DAG, Punjab.

                 ***
RAKESH KUMAR JAIN, J. (ORAL)

Learned counsel for the petitioners prays for withdrawal of the present petition.

Dismissed as withdrawn.



July 18, 2018                                      (RAKESH KUMAR JAIN)
Ess Kay                                                  JUDGE


          Whether speaking / reasoned :            Yes    /    No

          Whether Reportable          :            Yes    /    No




                                          1 of 1
                    ::: Downloaded on - 21-07-2018 21:23:02 :::