Punjab-Haryana High Court
Virsa Singh And Ors vs State Of Punjab & Ors on 18 July, 2018
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
212
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 22688 of 2015
Date of Decision: 18.07.2018
VIRSA SINGH AND OTHERS ....Petitioners
VS.
STATE OF PUNJAB AND OTHERS ...Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present: Mr. P.P.S. Duggal, Advocate,
for the petitioners.
Mr. Sahil Sharma, DAG, Punjab.
***
RAKESH KUMAR JAIN, J. (ORAL)
Learned counsel for the petitioners prays for withdrawal of the present petition.
Dismissed as withdrawn.
July 18, 2018 (RAKESH KUMAR JAIN)
Ess Kay JUDGE
Whether speaking / reasoned : Yes / No
Whether Reportable : Yes / No
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