Section 2 in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005
2. Definitions.
- In these Regulations, unless the context otherwise requires :-(a)"Act" means the Electricity Act, 2003;(b)"Commission" means the Punjab State Electricity Regulatory Commission;(c)"Committee" means the Punjab State Advisory Committee;(d)"State" means the State of Punjab; and(e)Words and expressions used and not defined herein but defined in the Act shall have the meaning assigned to them in the Act.
