Himachal Pradesh High Court
Mahindra Holidays & Resorts India Ltd. vs . State Of H.P. on 16 September, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Mahindra Holidays & Resorts India Ltd. Vs. State of H.P. Cr.MMO No.152 of 2018 .
with Cr.MMO No.151 of 2018 16.09.2022 Present: Mr. Parveen Chandel, Advocate, for petitioner(s) in both the petitions.
Mr. Kunal Thakur, Deputy Advocate General, for respondents in both the petitions.
Rejoinder stands filed.
At the request of learned Deputy Advocate General, list this matter after four weeks.
( Sushil Kukreja )
September 16, 2022 Judge
(ravinder)
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