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Himachal Pradesh High Court

Mahindra Holidays & Resorts India Ltd. vs . State Of H.P. on 16 September, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Mahindra Holidays & Resorts India Ltd. Vs. State of H.P. Cr.MMO No.152 of 2018 .

with Cr.MMO No.151 of 2018 16.09.2022 Present: Mr. Parveen Chandel, Advocate, for petitioner(s) in both the petitions.

Mr. Kunal Thakur, Deputy Advocate General, for respondents in both the petitions.

Rejoinder stands filed.

At the request of learned Deputy Advocate General, list this matter after four weeks.




                                                             ( Sushil Kukreja )


                September 16, 2022                                Judge
                        (ravinder)







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