Himachal Pradesh High Court
Jaan Mohammad & Ors vs . Hem Raj & Ors. on 16 May, 2025
Jaan Mohammad & Ors vs. Hem Raj & Ors.
CMPMO No.55 of 2022 16.05. 2025 Present: Mr. Sujay Mokta, Advocate, vice Mr. Surya Chauhan, Advocate, for the petitioners.
Mr. Janesh Gupta, Advocate, for respondents No. 1,2,4 and 5.
Respondents No. 3,6 to 10 proceeded against ex parte vide order dated 04.11.2022 List after four weeks, as prayed for.
(Bipin C. Negi) Judge May 16, 2025 (veena)