Madhya Pradesh High Court
Umesh Kumar Bohre vs The State Of Madhya Pradesh on 9 July, 2019
1 MCRC-25666-2019 The High Court Of Madhya Pradesh MCRC-25666-2019 (UMESH KUMAR BOHRE Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 09-07-2019 None for the applicant. Let the default pointed out by the Registry be cured within fifteen days. List thereafter.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE vv VALSALA VASUDEVAN 2019.07.10 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 11:01:11
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