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Gujarat High Court

Karl Marx General Labour ... vs Ahmedabad Municipal Corporation on 9 December, 2014

Author: Jayant Patel

Bench: Jayant Patel, C.L. Soni

            C/LPA/1245/2014                              ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                LETTERS PATENT APPEAL NO. 1245 of 2014

             In SPECIAL CIVIL APPLICATION NO. 5799 of 2011

================================================================
     KARL MARX GENERAL LABOUR UNION(AHMEDABAD MUNICIPAL
                    CORPORATI....Appellant(s)
                           Versus
        AHMEDABAD MUNICIPAL CORPORATION....Respondent(s)
================================================================
Appearance:
PARTY-IN-PERSON, ADVOCATE for the Appellant(s) No. 1
================================================================

           CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
                  and
                  HONOURABLE MR.JUSTICE C.L. SONI

                              Date : 09/12/2014


                               ORAL ORDER

(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Time to pay process fees is extended till 12th December, 2014. Returnable date is extended to 22nd December, 2014.

(JAYANT PATEL, J.) (C.L.SONI, J.) anvyas Page 1 of 1