Gujarat High Court
Karl Marx General Labour ... vs Ahmedabad Municipal Corporation on 9 December, 2014
Author: Jayant Patel
Bench: Jayant Patel, C.L. Soni
C/LPA/1245/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 1245 of 2014
In SPECIAL CIVIL APPLICATION NO. 5799 of 2011
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KARL MARX GENERAL LABOUR UNION(AHMEDABAD MUNICIPAL
CORPORATI....Appellant(s)
Versus
AHMEDABAD MUNICIPAL CORPORATION....Respondent(s)
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Appearance:
PARTY-IN-PERSON, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE C.L. SONI
Date : 09/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Time to pay process fees is extended till 12th December, 2014. Returnable date is extended to 22nd December, 2014.
(JAYANT PATEL, J.) (C.L.SONI, J.) anvyas Page 1 of 1