Himachal Pradesh High Court
Mmu And Another vs . H.P. Private Education on 26 April, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
MMU and another Vs. H.P. Private Education Institutions Regulatory Commission and others.
.
CWP No. 4878 of 2022 26.4.2023 Present: Mr.K.D. Shreedhar, Senior Advocate, alongwith Ms.Sneh Bhimta, Advocate, for the petitioners.
Mr.Naresh Kaul, Advocate, for respondents No. 1 and 2.
Mr.Vikrant Chandel, Advocate, for respondent No. 3. Mr.Rakesh Dhaulta, Additional Advocate General, for respondent No. 4.
Mr.Rajiv Rai, Advocate, for respondents No. 5 and 6. List before another Bench of which one of us (Justice Vivek Singh Thakur, J.) is not a Member.
List on 9th May, 2023, as prayed.
(Vivek Singh Thakur), Judge.
(Sushil Kukreja) Judge.
26th April, 2023.
(Keshav) ::: Downloaded on - 27/04/2023 20:38:45 :::CIS