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Grand View Estates Private Limited And ... vs Vishwanath Namdeo Patil And Ors. on 13 April, 2018

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.47                             COURT NO.3                   SECTION IX

                                S U P R E M E C O U R T O F          I N D I A
                                        RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)        NO(S).   26930-
     26931/2016
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 22-12-2015
     IN APP NO. 447/2014 AND APP NO. 668/2014 PASSED BY THE HIGH COURT
     OF JUDICATURE AT BOMBAY)

     GRAND VIEW ESTATES PRIVATE LIMITED ETC.                            PETITIONER(S)
                                     VERSUS

     VISHWANATH NAMDEO PATIL & ORS.ETC.                                    RESPONDENT(S)

     Date : 13-04-2018 These petitions were called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                      Mr.   K.V. Vishwanathan, Sr. Adv.
                                            Mr.   Huzefa Ahamadi, Sr. Adv.
                                            Mr.   Sumit Attri, Adv.
                                            Mr.   Vikash Kumar Jha, Adv.
                                            Ms.   Nikitha Shenoy, Adv.
                                            Mr.   Abhishek Kaushik, Adv.
                                            for   M/s. Cyril Amarchand Mangaldas, AOR

     For Respondent(s)                      Mr. Manish K. Bishnoi, AOR
                                            Ms. Ila Haldia, Adv.
                                            Mr. Devansh Srivastava, Adv.

                                            Mr.   Sanjay Singhvi, Sr. Adv.
                                            Ms.   Jane Cox, Adv.
                                            Mr.   Vinay Navare, Adv.
                                            Ms.   Gwen Karthika, Adv.
                                            Ms.   Deeplaxmi Matwankar, Adv.
                                            Dr.   Ravindra Chingale, Adv.
                                            Ms.   Abha R. Sharma, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

List the matters for final disposal on 14th August, 2018.

Date: 2018.04.13 [VINOD LAKHINA] [ASHA SONI] 18:11:54 IST Reason: AR-cum-PS BRANCH OFFICER