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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(4) in Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(4)The Admission and Fee Regulatory Committee shall give the institution an opportunity of being heard before fixing any fee or fees.Chapter - IV Admissions