Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(3) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(3)All Regulations shall come into force on the date of their approval by the Chancellor or on such other date as the Chancellor may direct.Chapter-VI Affiliation of Colleges and Recognition of Institutions