Section 17(12) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001
(12)All payments for the benefits under these rules shall be made under the expenditure head "2202-General Education-02-Secondary Education-110- Assistance of Non-Government Secondary Schools-VIII-Pension to Employees of State Aided Educational Institutions (Schools)" and "2202-General Education-01-Elementary Education-102-Assistance to Non-Government Primary School-Pension to Employees of State Aided Educational Institutions (Schools)". The Department will draw the required amount of pension/family pension in advance every month of the subsequent month, so that the payment of pension should reach the pensioner/family pensioner on due date. The Department will make the payment through Management. The detailed procedure regarding disbursement will be issued separately by the Government.
