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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(3)For the auction or tender or application as the case may be, there shall be a minimum gap of Fifteen days in between the date of publication of the advertisement and the date of auction or last date of submission of tender or date from which the application shall be received, as the case may be.